• Tuesday, December 03, 2024

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Profile of Sitting Judges

T. MADHAVI DEVI

HONOURABLE SMT. JUSTICE
T. MADHAVI DEVI

HONOURABLE SMT. JUSTICE T. MADHAVI DEVI

Was born to Sri Patlolla Raghupathi Reddy and Smt. P. Lakshmi on 28.12.1965 as the first amongst their three daughter. Is married to Sri Tangirala Hanumantha Reddy, Advocate and Member, Telangana State Bar Council and is blessed with two sons. Did her schooling from Kendriya Vidyalaya, Ramagundam and graduation in Commerce in the year 1987 from Sarojini Naidu Vanitha Mahavidyala, Osmania University, Hyderabad. After getting married, she joined Law and secured Law Degree from Siddartha Law College, Gulbarga in the year 1992. Enrolled as an Advocate on the rolls of the Bar Council of Andhra Pradesh on 20.08.1992. Also secured LL.M. in Constitutional Law from Osmania University, Hyderabad and did Post Graduation Diploma in Alternate Dispute Resolution (ADR) methods from NALSAR University, Hyderabad with distinction in the year 2005. Joined the office of Justice Sri L.Narasimha Reddy garu (when he was an advocate) and thereafter, the office of her husband Sri Tangirala Hanumantha Reddy, Advocate to practice in various branches of law with main focus on civil, criminal, writs, cooperative matters and consumer disputes till February, 2005. Served as Standing Counsel for Central Government in the Central Administrative Tribunal (CAT), Hyderabad Bench as well as the High Court of Andhra Pradesh. Had been Standing Counsel for the Oriental Insurance Company in the High Court of Andhra Pradesh. Joined Income Tax Appellate Tribunal (ITAT) as a Judicial Member in the year 2005 and served in Bombay Benches from 2005 to 2010, in Bangalore Benches from 2010 till 2015 and thereafter, in Hyderabad Benches from 2015 till 14.10.2021, Rendered various judgments on domestic and international taxation and also on transfer pricing issues. Was elevated to the Bench as Permanent Judge, High Court for the State of Telangana and assumed charge as such on 15.10.2021.